Section 3(1) in Mising Autonomous Council Act, 1995
(1)There shall be an autonomous council to be called the Mising Autonomous Council within the State of Assam comprising of the areas of the Village Councils as may be [notified] [Substituted by Assam Act no. 8 of 2001.] by the Government [***] [Omitted by Assam Act no. 8 of 2001.] in the Official Gazette.
