Section 37(3)(c) in The Maharashtra Universities Act, 1994

[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

(c)two eminent persons who are,-

(i)either professors or readers in other universities; or

(ii)persons holding rank not lower than that of Assistant Director in national laboratories or institutions or recognised Institutions; or

(iii)experts in related field having published,-

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