Section 13 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
13. The Executive Committee.- The Executive Committee shall be the chief executive body
of the University and shall consist of the following members, namely:-(a)Ex-officio members(i)The Vice Chancellor;(ii)The Pro-Vice-Chancellor;(iii)Secretary to Government in charge of the Higher Education Department;(iv)Secretary to Government in charge of the Finance Department;(v)Secretary to Government in charge of the Cultural Affairs Department:(vi)Two Chairmen of the Faculty Advisory Committee to be nominated bythe Vice-Chancellor for a period of one year;(vii)One Vice-Chairman of the Research Council to be nominated by the Vice-Chancellor for a period of oneYear;(b)Elected members(i)One member elected by the elected members of the General Council fromamong the Directors of Schools in the General Council;(ii)One member elected by the elected members of the General Council fromamong the teachers in the General Council;(iii)One member elected by the elected members of the General Council fromamong the students in the General Council;(c)Nominated membersThree eminent writers, artists and scholars who are members in the General Councilnominated by the Chancellor.
