Section 13(a) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
(a)Ex-officio members(i)The Vice Chancellor;(ii)The Pro-Vice-Chancellor;(iii)Secretary to Government in charge of the Higher Education Department;(iv)Secretary to Government in charge of the Finance Department;(v)Secretary to Government in charge of the Cultural Affairs Department:(vi)Two Chairmen of the Faculty Advisory Committee to be nominated by
