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State of Bihar - Section

Section 7 in The Nalanda Open University Act, 1995

7. Teaching.

(1)All recognised teaching in connection with University courses shall be conducted through correspondence study centres with adequate library facilities, part-time instructions, counselling, contract programme, working laboratories and home assignments etc. conducted by Professors, Readers and Lecturers and other teachers in accordance with any syllabus prescribed by Regulation.
(2)The authorities responsible for organising such teachings shall be prescribed by Statute.
(3)The courses and curriculum shall be prescribed by Regulation.
(4)It shall not be lawful for the University to maintain classes or conduct examinations for the purpose of preparing students for admission to the University.
(5)In Arts, Science and Commerce, the University shall conduct Intermediate and Higher examinations.