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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(4)The Net Drawls Schedule of any Discom issued by State Load Despatch Centre would be sum of ex-Power Plant Schedules from different State Sector Generating Station, share from Inter State Generating Station, Independent Power Producers, Other Long Term and Medium Term Open Access, any Bilateral transactions and Collective transactions agreed by Madhya Pradesh Power Management Company Limited on behalf of Discoms.