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State of Uttar Pradesh - Section

Section 1 in The U. P. Opium Smoking Act, 1934

1. Short title, extent and commencement.

(1)This Act may be called the United Provinces Opium Smoking Act, 1934.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such date, as the State Government may by notification, appoint on this behalf, and on and from that date the United Provinces Opium Smoking Act, 1925, shall be repealed.Note.-This Act has been extended to the areas mentioned in Column 1 of this table under the Act or Order mentioned in Column 2 and enforced in such areas, under notification, if any, mentioned in Column 3 with effect from the date mentioned in Column 4 against each such area :
Areas Act or Order under which extended Notification, if any, under which enforced Date on which enforced
1 2 3 4
1. Rampur district ... Notification No. 1892/XVII, dated June 27, 1950. July, 1, 1950
2. Banaras district Banaras (Application of Laws), Order, 1949 do.
3. Tehri-Garhwal district Tehri-Garhwal (Application of Laws) Order, 1949 Notification No. 1826/ XVII, dated June 1950 do.