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[Section 1]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 1(3) in The U. P. Opium Smoking Act, 1934
| Areas | Act or Order under which extended | Notification, if any, under which enforced | Date on which enforced | |
| 1 | 2 | 3 | 4 | |
| 1. | Rampur district | ... | Notification No. 1892/XVII, dated June 27, 1950. | July, 1, 1950 |
| 2. | Banaras district | Banaras (Application of Laws), Order, 1949 | do. | |
| 3. | Tehri-Garhwal district | Tehri-Garhwal (Application of Laws) Order, 1949 | Notification No. 1826/ XVII, dated June 1950 | do. |