Madhya Pradesh High Court
Shri Sujan Singh Yadav vs Union Of India on 5 April, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA-03202-2021 (SHRI SUJAN SINGH YADAV Vs UNION OF INDIA) MA/03202/2021, MA/03209/2021, MA/00460/2022, MA/00463/2022, MA/00672/2022 Dated : 05-04-2022 Ms. Aparna Singh, Advocate for the appellants.
At request of appellants' counsel, list after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.04.06 12:47:40 IST