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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(a) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(a)
(i)Computer Assistant (i) 60% by direct recruitment through competitiveexamination conducted by the appointing authority or suchmanner as directed by Chief Justice.(ii)40% by promotion on merit through competitiveexamination from Class IV employees who have completedfive years continuous satisfactory service as on 01stJuly ofthe year of recruitment and possesses the minimumeducational qualification of intermediate alongwith CCCCertificate / Diploma / Degree in Computer Science fromrecognized institute established by law in India.(ii)Telephone operatorsand Telex OperatorsBy direct recruitment through competitive examinationconducted by the appointing authority or such manner asdirected by Chief Justice.