Himachal Pradesh High Court
Sheela Devi & Others vs . Dev Raj & Others And Connected Matter on 7 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sheela Devi & others vs. Dev Raj & others and connected matter RFA No. 162 of 2010 alongwith CR No. 124 of 2014 .
07.01.2023 Present: Mr. Shivam Sharma, Advocate, for the appellants.
Mr. Hitesh Thakur, Advocate, vice Mr. B.C. Verma, Advocate, for respondents No. 1 to 5 & 7.
Mr. J.R. Poswal, Advocate, for proposed respondents No. 6(a) to 6(g), 8(a) to 8(c) and 9(a) to 9(e), 9(l) and 9(m).
Nemo for proposed respondents No. 9(f), 9(g), 9(h), 9(i), 9(j) and 9(k).
CR No. 124 of 2014 Mr. Shivam Sharma, Advocate, for the petitioners.
Mr. J.R. Poswal, Advocate, for respondents No. 1 to 8, 10, 13 and proposed respondents No. 9(a) to (e), 9(i) and 9(m), 14(a) to 14(e), 14(l) and 14(m).
Nemo for proposed respondents No. 14(f), 14(g), 14(h), 14(i), 14(j) and 14(k).
CMP(M) No. 642 of 2018 in RFA No. 162 of 2010 and CMP(M) No. 649 of 2018 in CR No. 124 of 2014 As prayed for, be listed in third week of March, 2023, in terms of order passed on previous date.
( Vivek Singh Thakur ) Judge 7th January, 2023 (virender) ::: Downloaded on - 07/01/2023 20:40:52 :::CIS