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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(3) in Rajasthan High Court Staff Service Rules, 2002

(3)After a lapse of two - three minutes, of the dictation of trial passage, the final passage should be dictated by the same person keeping in view the uniformity of speed which can be achieved by marking the passage after every 80-100 words as the case may be.