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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(l) in Punjab Boiler Operation Engineers' Rules, 2001

(l)feed water treatment, boiler water treatment, silica control, chemical cleaning and stand by protection of high pressure boilers, priming and foaming of boilers, carry over in steam and the corrective measures adopted;