Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] State of Tamilnadu - Subsection Section 46(2)(x) in Tamil Nadu Combined Development and Building Rules, 2019 (x)All indoor transformers shall be subjected to periodic inspection and shall be replaced in good time so that there is no fire risk.