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State of Assam - Section

Section 15 in The Assam Agricultural Service Rules, 1980

15. Selection Board.

- The Selection Board, as referred to in Rules 11, 12 and 13 shall consist of the following:
(1)Selection Board for considering promotion to the cadres of Additional Director, Joint Director and Deputy Director:Chairman-
(i)Commissioner for Agricultural Production.
Member-Secretary-
(ii)Secretary, Agriculture Department.
Members-
(iii)Secretary, Personnel and A.R.
(iv)Director of Agriculture.
(2)Selection Board for considering promotion to the cadres of Subject Matter Specialist;Chairman-
(i)The Agricultural Production Commissioner.
Member-Secretary-
(ii)Secretary, Agriculture Department.
Member-
(iii)Director of Agriculture.
(3)Selection Board for considering promotion to the cadre of Sub-divisional Agricultural Officer, Agricultural Extension Officer and Junior Subject Matter Specialist;Chairman-
(i)Commissioner for Agricultural Production.
Member-
(ii)Secretary, Agriculture Department.
Member Secretary-
(iii)Director of Agriculture,