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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(1) in The Assam Agricultural Service Rules, 1980

(1)Selection Board for considering promotion to the cadres of Additional Director, Joint Director and Deputy Director:Chairman-
(i)Commissioner for Agricultural Production.
Member-Secretary-
(ii)Secretary, Agriculture Department.
Members-
(iii)Secretary, Personnel and A.R.
(iv)Director of Agriculture.