Bombay High Court
Shriram General Insurance ... vs Smt.Mayabai Wd/O Komdeo Bhoyar And ... on 6 February, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7514 OF 2018
Shriram General Insurance Co. Ltd., Jaipur Thr. ....Petitioner
Its Branch Manager
V/S
Smt. Shewantabai W/o Raju Satak And Others ....Respondent
WITH WRIT PETITION NO. 911 OF 2018 Shriram General Insurance Company Ltd. Thr. ....Petitioner Its Branch Manager V/S Smt. Usha Wd/o Sanjay Gawture And 5 Others ....Respondent WITH WRIT PETITION NO. 912 OF 2018 Shriram General Insurance Companyltd.,thr.its ....Petitioner Branch Manager V/S Smt.mayabai Wd/o Komdeo Bhoyar And Others ....Respondent WITH WRIT PETITION NO. 971 OF 2018 Shriram General Insurance Company Ltd.,thr.its ....Petitioner Branch Manager,nagpur V/S Maya Wd/o Komdeo Bhoyar And 2 Others ....Respondent Page 1/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 07/02/2019 02:30:41 ::: WITH WRIT PETITION NO. 970 OF 2018 Shriram General Insurance Company Ltd., ....Petitioner Through Its Branch Manager, Nagpur V/S Sushila W/o Haridas Bhoyar And 2 Others ....Respondent WITH WRIT PETITION NO. 972 OF 2018 Shriram General Insurance Company Ltd.,thr.its ....Petitioner Branch Manager,nagpur V/S Meera Wd/o Janglu Bhoyar ....Respondent WITH WRIT PETITION NO. 973 OF 2018 Shriram General Insurance Company Ltd.,thr.its ....Petitioner Branch Manager V/S Haridas S/o Ganpat Bhoyarand 2 Others ....Respondent WITH WRIT PETITION NO. 974 OF 2018 Shriram General Insurance Company Ltd. ....Petitioner Rajasthan Thr. Branch Manager V/S Sau. Darshana Santosh Bhoyar And Others ....Respondent Sachin Vinod Jaiswal For Petitioner Page 2/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 07/02/2019 02:30:41 ::: CORAM : MANISH PITALE, J DATE : 6th February, 2019 P.C. :
Await service.so.four weeks.
( FOR REGISTRAR JUDICIAL ) Page 3/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 07/02/2019 02:30:41 :::