Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3)(e) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(e)to approve for publication, in consultation with Deans concerned, research manuscripts in such general form and such number as may be determined;