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State of Bihar - Section

Section 95 in The Bihar Municipal Election Rules, 2007

95. Nomination of candidates for the office of Chief Councillor and Deputy Chief Councillor.

- At the appointed place, date and time the Returning Officer shall call for nomination of candidates for the office of Chief Councillor and Deputy Chief Councillor. A Councillor desiring to propose a candidate for election shall hand over to the Returning Officer a nomination paper in Form - 26 signed by himself as proposer and by at least one other Councillor as seconder and containing the name of the candidate proposed for election with his consent. If any nomination paper does not bear the signature of two Councillors and the candidate, the Returning Officer shall declare it to be invalid.