Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2) in The Haryana State Agricultural Marketing Board Service Rules, 2008

(2)No person shall be appointed to the Service who has been dismissed from the Service of the Government of India or any State Government or a local authority or corporation.