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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(2)(b) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(b)for selections to the post of Assistant Professors, -
(i)The Vice Chancellor - ex-officio Chairman;
(ii)Two subject experts nominated by the Chancellor;
(iii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation;
(iv)One Professor from any other University in the State nominated by the Vice-Chancellor.