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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(2)Every Selection Committee shall consist of-
(a)For selection to the posts of Professors, Associate Professors, Librarian, Director, Physical education -
(i)The Vice Chancellor - ex-officio Chairperson;
(ii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation;
(iii)Four subject experts nominated by the Chancellor, from amongst persons serving in any University or any other institution recognized by the State Government.
(b)for selections to the post of Assistant Professors, -
(i)The Vice Chancellor - ex-officio Chairman;
(ii)Two subject experts nominated by the Chancellor;
(iii)Director of Training, Publication and Supervision of all schools or the Director, Centre for Research, Innovation and Evaluation;
(iv)One Professor from any other University in the State nominated by the Vice-Chancellor.