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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(d) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(d)persons who have been made eligible for substantive appointment to a post under the Rules shall be treated as having been regularly recruited :