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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)Town Planner holding valid registration with the Institute of Town Planners, India for plots measuring 10 ha and above.