Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Mr.A N Jamberi vs Department Of Posts on 17 February, 2014

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                            File No. CIC/BS/A/2013/000272/4582
                                                                              17 February 2014
Relevant Facts emerging from the Appeal:

Appellant                               :      Mr. A. N. Jamberi
                                               GDSMD/MC
                                               Odasalahalli BO,
                                               Kadathur SO,
                                               District: Dharmapuri-635303

Respondent                              :      CPIO & Sr. Superintendent of Post Offices
                                               Department of Posts
                                               Dharmapuri Division,
                                               Dharmapuri-636701.

RTI application filed on                :      27/05/2011
PIO replied on                          :      27/06/2011
First appeal filed on                   :      28/07/2011
First Appellate Authority order         :      23/09/2011
Second Appeal received on               :      09/01/2013

Information sought

:

The appellant through RTI application had sought information relating to his request to appoint him as postman:
1- Why the applicant was not appointed as Postman? Further, in para 5 of page 3 of the Central Administrative Tribunal, Chennai documents, it has been asked to appoint only one Postman in SC Category in Superannuation vacancy. 2- In your reply to the document of CAT Chennai, in para number 7 of page number 4, it has been pointed out that 7 postmen post were appointed in SC category in Superannuation vacancies and they are working at Dharmapuri Division, based on the Roaster point. The names of the postmen who were appointed in the Superannuation vacancies under SC category, there data of appointment, also the place in which they are working at present.
Grounds for the Second Appeal:
The information was denied under Section 8(1)(j) of the RTI Act.
Relevant Facts emerging during Hearing:
The following were present Appellant: Mr. A. N. Jamberi through VC Respondent: Mr. M Srirangan CPIO through VC The appellant stated that he has been provided the names of 7 postmen but he wants the names in the order of seniority. The CPIO stated that he will provide the information.
Page 1 of 2
Decision notice:
The CPIO should provide the information as above to the appellant within 7 days from the date of receipt of this order.
The appeal is disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2