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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(iii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(iii)any other examination prescribed as equivalent to the examinations referred to in Clauses (i) and (ii), and also possess such further qualifications, if any, as may be prescribed by the Statutes.