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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Fisheries Ministerial Service Rules, 1976

(1)There shall be constituted a Selection Board consisting of the Director of Fisheries as the Chairman, Joint Director of Fisheries and the Range Deputy Directors of Fisheries as Members. The Personal Assistant to the Director shall acts the Secretary to the Board.