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Madhya Pradesh High Court

Sanjay Sharma vs Shri Neeraj Mandloi on 21 December, 2021

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH CONC No. 2537/2021 (SANJAY SHARMA AND ANOTHER Vs SHRI NEERAJ MANDLOI AND ANOTHER) Gwalior, Dated : 21-12-2021 Shri Prateek Kulshrestha, Counsel for petitioners. It is submitted by Shri Kulshrestha that the arguing Counsel is not available and prays for time.

Time granted.

List after four weeks with no liberty to mention.

(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.12.21 16:34:30 +05'30'