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[Cites 0, Cited by 0] [Section 848] [Entire Act]

Bengal Presidency - Subsection

Section 848(b) in Police Regulations, Bengal , 1943

(b)The statement of officers above the rank of Assistant Sub-Inspector will be submitted to the Accountant-General, with a certificate as prescribed in article 907(b), Civil Service Regulations. On its return, immediate steps shall be taken to verify any portion of the service which remains unverified. If this cannot be done, the procedure laid down in article 908(e), Civil Service Regulations, shall be followed.