Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Nagaland - Subsection

Section 48(iii) in The Nagaland University Act, 1989

(iii)in Section 3, in sub-section (2) for the words "State of Meghalaya and Nagaland" the words Slate of Meghalaya" shall be substituted ;