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[Cites 0, Cited by 0] [Section 297(2)] [Section 297] [Entire Act]

State of Bihar - Subsection

Section 297(2)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)possesses not less than ten years experience of working in the relevant field out of which at least five years shall be in the field of occupational safety, health and environment.