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State of Kerala - Section

Section 18 in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

18. The checklist appended along with Form I-A in triplicate has to be duly filled and submitted along with the application. On receipt of the application by the Grama Panchayat, the checklist shall be verified and one copy shall be returned to the applicant as acknowledgment.