Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] Union of India - Subsection Section 171(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)The employee shall not negligently or willfully omit to perform his duty which is necessary to safeguard health, safety and environment.
