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Union of India - Section

Section 171 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

171. General duty for safety .-(1) The employee shall not negligently or willfully indulge in any activity which may be detrimental to health, safety and environment.

(2)The employee shall not negligently or willfully omit to perform his duty which is necessary to safeguard health, safety and environment.