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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Bihar - Subsection

Section 51(2)(iiI) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(iiI)Any changes to be made in the provisions of this Act or the Statues, the Ordinances and the Regulations made thereunder with a view to bringing about improvements in the affairs of the University ; or