Section 51(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(2)The Commission constituted under sub-section (1) shall inquire into and report on-(i)The working of the University during the period of inquiry ;(ii)The financial position of the University including the financial position of its colleges and departments ;(iiI)Any changes to be made in the provisions of this Act or the Statues, the Ordinances and the Regulations made thereunder with a view to bringing about improvements in the affairs of the University ; or(iv)Such other matters as may be referred to it by State Government ;and make such recommendations to the State Government as it thinks fit.
