Himachal Pradesh High Court
Roshan Lal vs . Sethi Ram on 9 August, 2023
Author: Virender Singh
Bench: Virender Singh
Cr. Revision No. 145 of 2023 09.08.2023 Present: Mr. Durga Singh Kainthala, Advocate for the petitioner.
Ms. Godavari, Advocate vice Mr. Vijay Kumar Arora, Advocate for the respondent.
of Cr.M.P No. 2821 of 2023 Learned counsel for the applicant/petitioner to rt justify the maintainability of the present application, in view of specific provisions under Section 148 of the Negotiable Instruments Act on the next date of hearing.
List on 23rd August, 2023.
August 09, 2023 ( Virender Singh )
(naveen) Judge
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