Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act] State of Goa - Subsection Section 88(1)(b) in The Goa, Daman And Diu Land Revenue Code, 1968 (b)used for the purposes of industry, shall be one and one half times the standard rate of non-agricultural assessment;