Orissa High Court
Kulamani Sahoo vs State Of Odisha And Others ..... ... on 25 August, 2022
Author: B.R. Sarangi
Bench: B.R. Sarangi
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OAC) No. 540 of 2017
Kulamani Sahoo ..... Petitioner
Mr. S.P. Swain, Adv.
Vs.
State of Odisha and others ..... Opposite Parties
Standing Counsel S&ME
CORAM:
DR. JUSTICE B.R. SARANGI
ORDER
25.08.2022 Order No. This matter is taken up through hybrid mode.
01.
2. Heard.
3. It is agreed by learned Counsel for the Parties that the issue involved in this Writ Petition is analogous to W.P.(C) No. 13167 of 2012 (State of Odisha v. Banchanidhi Das), which was disposed of on 28.03.2022.
4. Therefore, in view of the detailed reasons stated in the Judgment dated 28.03.2022 passed in W.P.(C) No. 13167 of 2012 (State of Odisha v. Banchanidhi Das), this Writ Petition stands disposed of in terms of the said Judgment.
(DR. B.R. SARANGI) JUDGE Ashok Page 1 of 1