Section 87B in The Goa, Daman and Diu Public Health Act, 1985
87B. Prohibition in dealing with certain articles of food in designated area.
(1)No substance or article of food containing tobacco or any other ingredients of tobacco, including cigarettes, pan masala, gutkha, beedies, cigars, chewing tobacco shall be manufactured for sale, sold, stored, stocked or distributed or exhibited for sale or consumed by any person within a distance of 50 meters from the following Institutions/places:(1)All educational institution's campus including schools, colleges, university, educational boards, technical educational institutes, training centers, academic workshops, etc.;(2)All religious places or places of worship;(3)All hospitals, nursing homes, dispensaries;(4)Goa State Legislative Assembly Complex, Goa State Secretariat Complex, All Government buildings, all Court buildings;(5)Sports complexes, sports stadia, all playgrounds.
