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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)After the completion of the structural work up to the plinth level or up to one meter above ground level, whichever is higher, the applicant shall give a notice to the Sanctioning Authority in the form as specified in Schedule- VII, to enable him/her to inspect such work.