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State of West Bengal - Section

Section 13 in New Town Kolkata Planning Area (Building) Rules, 2014

13. Notice for completion of work up to plinth level.

(1)After the completion of the structural work up to the plinth level or up to one meter above ground level, whichever is higher, the applicant shall give a notice to the Sanctioning Authority in the form as specified in Schedule- VII, to enable him/her to inspect such work.
(2)An officer of the Sanctioning Authority duly authorized in this behalf shall inspect the work at the site within seven days from the date of receipt of the notice and within three days of such inspection issue necessary direction, if any.