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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(viii) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(viii)Any person engaged in the business of transmission or supply of electricity under the provisions of the repealed laws or any act specified in the Schedule;