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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)No off-street parking space shall be less than -
(a)12.50 Sq.M. (2.50 m in width and 5.00 m in length) for a motor car, with a minimum head room of 2.20 m if parked in a covered area;
(b)37.50 Sq.M. (3.75 m in width and 10.00 m in length) for a truck and bus with a minimum head room of 4.75 m if parked in a covered area;