Section 30(1)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(a)12.50 Sq.M. (2.50 m in width and 5.00 m in length) for a motor car, with a minimum head room of 2.20 m if parked in a covered area;

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