Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act] State of Manipur - Subsection Section 66(4)(b) in The Manipur Panchayati Raj Act, 1994 (b)undertake the planning of education in the district within the framework of the national policy and the national and state plans;