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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(i) in The Indian Foreign Service Branch 'B' Rules, 2017

(i)may post an employee of the Section Officer of the General Cadre against a post of Private Secretary of the Stenographers' Cadre and in exchange, post a Private Secretary of the Stenographers' Cadre against a post in the Section Officer Grade of the General Cadre;