Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Indian Foreign Service Branch 'B' Rules, 2017

6. Power to post against equivalent post.

(1)The controlling authority, if it is satisfied that it is in the public interest to do so,
(i)may post an employee of the Section Officer of the General Cadre against a post of Private Secretary of the Stenographers' Cadre and in exchange, post a Private Secretary of the Stenographers' Cadre against a post in the Section Officer Grade of the General Cadre;
(ii)may post a Cypher Assistant of the Cypher Sub-cadre against a post of Assistant of the General Cadre.
(2)An employee posted under sub-rule (1) shall continue to draw the pay in the Level in Pay Matrix admissible to him from time to time in his own Grade.