Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State of Goa - Act

The Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010

GOA
India

The Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010

Rule THE-GOA-PANCHAYAT-STAFFING-PATTERN-SCALES-OF-PAY-AND-MODE-OF-RECRUITMENT-OF-STAFF-OF-PANCHAYATS-SECOND-AMENDMENT-ORDER-2010 of 2010

  • Published on 6 April 2010
  • Commenced on 6 April 2010
  • [This is the version of this document from 6 April 2010.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010Published vide Notification No. 35/DP/PAN/EMP/2006, dated 6th April, 2010Read: (1) Government Order No. 35/DP/ PAN/EMP/2000 dated 5-3-2003, pub-licshed in the Official Gazette, Extraordinary, Series I No. 49 dated 6-3-2003.(2) Government Order No. 35/DPPAN/EMP/2006 dated 4-1-2007, published in the Official Gazette, Series I No. 43 dated 25-1-2007.

35.

/DP/PAN/EMP/2006. - In exercise of the powers conferred by section 114 of the Goa Panchayat Raj Act, 1994 (Goa Act 14 of 1994), read with section 21 of the General Clauses Act, 1897 (Central Act 10 of 1897), the Government of Goa hereby further amends the Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) Order, 2003, as follows, namely:-

1. Short title and commencement.

(1)This Order may be called the Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010.
(2)It shall come into force from the date of it's publication in the Official Gazette.

2. Amendment of clause 4.

- In the Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) Order, 2003, in clause 4, for sub-clause (1), the following sub-clause shall be substituted, namely:-
(a)"(1) The scales of pay and other emoluments for the Panchayat employees with effect from 1st April, 2008, shall be as follows, namely:-
Category Scale of pay Other emoluments
(1) (2) (3)
(1) Clerk PB-I Rs. 5200-20200 + Rs. 1900 as Grade Pay As admissible under VIth Pay Commission Recommendations
(2) Peon/Library Attendant IS Rs. 4440-7440 + Rs. 1300 as Grade Pay As above.
(3) Librarian (Grade III) PB-I Rs. 5200-20200 + Rs. 1900 as Grade Pay As above.
(4) Linesman (Electrical)/ Plumber Not exceeding Rs. 200/- per day -
(5) Pound Keeper Not exceeding Rs. 150/- per day -
(6) Driver Not exceeding Rs. 200/- per day -
(7) Unskilled labourer Not exceeding Rs. 150/- per day -
(b)In sub-clause (3) the words "and dearness pay" wherever they appear shall be omitted.