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State of Goa - Section
Section 2 in The Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) (Second Amendment) Order, 2010
2. Amendment of clause 4.
- In the Goa Panchayat (Staffing pattern, scales of pay and mode of recruitment of staff of Panchayats) Order, 2003, in clause 4, for sub-clause (1), the following sub-clause shall be substituted, namely:-| Category | Scale of pay | Other emoluments |
| (1) | (2) | (3) |
| (1) Clerk | PB-I Rs. 5200-20200 + Rs. 1900 as Grade Pay | As admissible under VIth Pay Commission Recommendations |
| (2) Peon/Library Attendant | IS Rs. 4440-7440 + Rs. 1300 as Grade Pay | As above. |
| (3) Librarian (Grade III) | PB-I Rs. 5200-20200 + Rs. 1900 as Grade Pay | As above. |
| (4) Linesman (Electrical)/ Plumber | Not exceeding Rs. 200/- per day | - |
| (5) Pound Keeper | Not exceeding Rs. 150/- per day | - |
| (6) Driver | Not exceeding Rs. 200/- per day | - |
| (7) Unskilled labourer | Not exceeding Rs. 150/- per day | - |